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Delhi HC Issues Notice on Plea Against Media Coverage of Sensitive Information About Riots Accused - (26 Aug 2020)

CRIMINAL

Delhi High Court has issued notice to the Delhi Government, Delhi Police etc., in a Writ Petition filed by an accused in a case related to Delhi riots challenging the publication of sensitive information about his case by few media houses.

Tags : DELHI HIGH COURT   MEDIA COVERAGE OF SENSITIVE INFORMATION  

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