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HP HC Directs State Govt to Revisit Policy on Payment of Fees to Private Schools - (26 Aug 2020)

EDUCATION

Himachal Pradesh High Court has directed the State Government to revisit the policy on payment of fees to private schools, while setting aside a Government Order in as much as it made payment of tuition fee by the parents optional.

Tags : HIMACHAL PRADESH HIGH COURT   PAYMENT OF FEES TO PRIVATE SCHOOLS  

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