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Centre Extends Validity of Driving Licences, Registrations, Fitness Certificates & Permits - (25 Aug 2020)

MOTOR VEHICLES

Ministry of Road Transport and Highways has extended the validity of documents like driving licenses, permits and registration that expired since 1st February, 2020, till 31st December, 2020.

Tags : MINISTRY OF ROAD TRANSPORT AND HIGHWAYS   VALIDITY OF DRIVING LICENCES  

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