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SC Issues Notice on Plea Seeking 8 Hours Shift in Police Force with Weekly Offs - (25 Aug 2020)

SERVICE

Supreme Court has issued notice to Union Territory of Chandigarh, State of Punjab and State of Haryana in a special leave Petition seeking introduction of eight hours shift in all police stations along with weekly offs.

Tags : SUPREME COURT   HOURS OF SHIFT IN POLICE FORCE  

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