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SC Dismisses Plea Seeking Compensation Plan for Kin of COVID-19 Related Deaths/Casualties - (24 Aug 2020)

CIVIL

Supreme Court has dismissed a plea seeking inter-alia, directions to the Union and State Governments to formulate appropriate guidelines to provide adequate ex-gratia monetary compensation to the next of kin of all Indian citizens in COVID-19 related deaths/casualties.

Tags : SUPREME COURT   COMPENSATION PLAN FOR KIN OF COVID-19 RELATED DEATHS/CASUALTIES  

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