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SC Extends Deadline for Judgment in Criminal Conspiracy Case Against BJP Leaders - (24 Aug 2020)

CRIMINAL

Supreme Court has extended the deadline to 30th September, 2020 for the Central Bureau of Investigation Court to deliver its judgment in the Babri Masjid demolition case which sees senior Bharatiya Janta Party leaders like L K Advani, M M Joshi, Uma Bharati and Kalyan Singh facing criminal charges.

Tags : SUPREME COURT   BABRI MASJID DEMOLITION CASE  

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