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SC Dismisses Plea Seeking In-House Probe Against Ex-CJI Gogoi - (24 Aug 2020)

CIVIL

Supreme Court has dismissed a Public Interest Litigation (PIL) which sought for an in-house inquiry against former Chief Justice of India Ranjan Gogoi for allegedly abusing his authority during his tenure as a Judge.

Tags : SUPREME COURT   EX-CJI RANJAN GOGOI  

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