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P&H HC Denies Anticipatory Bail to Accused of Locking Medical and Para-Medical Team - (24 Aug 2020)

CRIMINAL

Punjab & Haryana High Court has denied the benefit of pre-arrest bail to a lady, who had locked certain staff of medical and the para-medical team inside a room and thereafter removed the body of 'XXXX' from the mortuary.

Tags : PUNJAB AND HARYANA HIGH COURT   WOMAN ACCUSED OF LOCKING MEDICAL AND PARA-MEDICAL TEAM  

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