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Karnataka HC Allows Fresh Mop-UP Round for PG Courses - (24 Aug 2020)

EDUCATION

Karnataka High Court has allowed the Department of Medical Education and Karnataka Examination Authority to conduct the fresh Mop-Up round for admission to the PG medical courses, with a condition that students given admission cards or letters, will be subject to the order of the Court.

Tags : KARNATAKA HIGH COURT   FRESH MOP-UP ROUND FOR PG COURSES  

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