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J & K HC Seeks Data on State Security to Pvt./Political/Retired Persons - (24 Aug 2020)

CIVIL

Jammu and Kashmir High Court has called for information from the Home Secretary and the Director General of Police regarding the security cover provided to private or political persons and retired employees and the assessment of the threat perception to them.

Tags : JAMMU AND KASHMIR HIGH COURT   STATE SECURITY TO PVT./POLITICAL/RETIRED PERSONS  

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