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Bombay HC Directs Man Accused of Verbal Assault on Tehsildar to Deposit Amount to CM's Welfare Fund - (24 Aug 2020)

CRIMINAL

Bombay High Court has directed a man accused of verbally assaulting a public servant who was discharging her duty, to deposit Rs.50,000 with the Chief Minister's Welfare Fund as a condition for granting him anticipatory bail in a case registered against him under various provisions of the Indian Penal Code, 1860.

Tags : BOMBAY HIGH COURT   MAN ACCUSED OF VERBAL ASSAULT  

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