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SC Grants Permission to Jain Temple Trust to Open Temples for Paryushan - (21 Aug 2020)

CIVIL

Supreme Court has allowed the Shri Parshwatilak Shwetambar Murtipujak Jain Trust to keep Jain Temples open during the Paryushan festival to perform prayers at temples of Dadar, Bycullar & Chembur, by following the Standard Operating Procedure formulated by the authorities with respect to COVID-19.

Tags : SUPREME COURT   TEMPLES FOR PARYUSHAN  

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