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SC Grants Time to Telangana Govt, Police & BHEL to File Reply in Plea Seeking Transfer to CBI - (21 Aug 2020)

SERVICE

Supreme Court has granted 2 weeks to Telangana Government, Telangana Police & BHEL to file replies in a plea seeking transfer of criminal investigation from Telangana State Police to the Central Bureau of Investigation in the commission of suicide of a BHEL employee due to sexual harassment at workplace.

Tags : SUPREME COURT   TRANSFER OF CRIMINAL INVESTIGATION  

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