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SC: Concerned That AGR Dues Will Be 'Wiped Out' in IBC Process - (21 Aug 2020)

MEDIA AND COMMUNICATION

Supreme Court has remarked that it was wary of Aggregate Gross Revenue-related dues owed to the Government being wiped out in light of the insolvency proceedings initiated by Telecommunication Companies.

Tags : SUPREME COURT   AGR DUES OF TELECOMMUNICATION COMPANIES  

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