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Supreme Court Dismisses Plea Seeking Cancellation of Compartment Exam - (20 Aug 2020)

EDUCATION

Supreme Court has dismissed a plea seeking directions to the C.B.S.E to ensure that Petitioners and other students of class 10th and 12th in the compartment category are not forced to appear in the compartment examination during the peak of COVID-19.

Tags : SUPREME COURT   COMPARTMENT EXAMS  

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