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Delhi HC Allows PETA And FIAPO to Participate in Survey Conducted by Animal Welfare Board - (20 Aug 2020)

ENVIRONMENT

Delhi High Court has allowed People for the Ethical Treatment of Animals (PETA) and Federation of Indian Animal Protection Organisations to participate in the survey conducted by the Animal Welfare Board of India (AWBI) to identify the condition of animals who are kept in circuses.

Tags : DELHI HIGH COURT   PETA AND FIAPO  

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