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Delhi HC Orders Recce of Delhi Urban Shelter Improvement Board Night Shelters - (20 Aug 2020)

CIVIL

Delhi High Court has ordered a recce of Delhi Urban Shelter Improvement Board night shelters to know if there was any need to continue functioning hunger relief camps, including provision of dry ration to non-PDS beneficiaries and cooked food.

Tags : DELHI HIGH COURT   NIGHT SHELTERS  

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