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Bombay HC Denies Parole to GN Saibaba to Attend Mother's Post-Funeral Rites - (20 Aug 2020)

CRIMINAL

Bombay High Court has rejected the emergency parole plea filed on behalf of former Delhi University Professor, GN Saibaba for attending his mother's post-funeral rites observing that since his mother passed away on 1st August, 2020, all post-funeral rituals must be over.

Tags : BOMBAY HIGH COURT   GN SAIBABA  

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