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Chattisgarh HC Upholds Dismissal of Judicial Officer Who Lodged Criminal Case Against HC Judges - (20 Aug 2020)

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Chhattisgarh High Court has upheld the dismissal of a judicial officer who had filed criminal cases against the former Chief Justice and Judge of the High Court.

Tags : CHHATTISGARH HIGH COURT   DISMISSAL OF JUDICIAL OFFICER  

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