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Supreme Court Orders CBI Probe in Sushant Singh Rajput Suicide Case - (19 Aug 2020)

CRIMINAL

Supreme Court has upheld the Bihar Government's order to transfer the probe in the case related to the the death of Sushant Singh Rajput to Central Bureau of Investigation (CBI). The Court has held that Bihar police had jurisdiction to register First Information Report with respect to the suicide of Sushant Singh Rajput at the complaint of the actor's father and has directed Maharashtra Police to hand over the files to CBI.

Tags : SUPREME COURT   SUSHANT SINGH RAJPUT SUICIDE CASE  

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