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SC Issues Notice on Plea Seeking Relief of Re-Assessment/Promotion of ICSE Students - (19 Aug 2020)

EDUCATION

Supreme Court has issued notice in a plea seeking for a direction to Indian School Certificate Examinations Board (ICSE), to provide an opportunity of Re assessment/promotion to the students who had flunked in 9th/11th standard.

Tags : SUPREME COURT   RE-ASSESSMENT/PROMOTION OF ICSE STUDENTS  

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