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Rajasthan HC Finds Online Seat Allotment Process for Medical PG Admissions Arbitrary - (19 Aug 2020)

EDUCATION

Rajasthan High Court has found the allotment process of seats for admission to PG Courses 2020 by the State of Rajasthan, on the basis of the National Eligibility Entrance Test- 2020 (NEET), to be arbitrary and unreasonable.

Tags : RAJASTHAN HIGH COURT   MEDICAL PG ADMISSIONS  

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