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Karnataka HC Directs State to Place on Record SOP for Disposal of Used PPE Kits - (19 Aug 2020)

CIVIL

Karnataka High Court has directed the State Government to place on record Standard Operating Procedure or Guidelines issued for disposal of used Personal Protection Equipment kits and accessories used by people who are dealing with COVID-19 patients.

Tags : KARNATAKA HIGH COURT   DISPOSAL OF USED PPE KITS  

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