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P &H HC Upholds College's Decision to Not Admit Candidate to 'Sponsored Category' Vacancy - (19 Aug 2020)

EDUCATION

Punjab and Haryana High Court has upheld the decision of a medical college refusing admission of a “general category” candidate into vacancies of “sponsored category”.

Tags : PUNJAB AND HARYANA HIGH COURT   ADMISSION IN “SPONSORED CATEGORY” VACANCY  

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