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Appointment of Additional Judges at High Courts - (11 Jan 2016)

MANU/PIBU/0034/2016

Administrative

Additional judges have been appointed at the Kerala, Calcutta and Bombay High Courts. Term of appointment of the justices is six months.

Relevant : Appointment of Additional Judges in Bombay High Court MANU/PIBU/0039/2016 Appointment of Additional Judges in Calcutta High Court MANU/PIBU/0037/2016

Tags : ADDITIONAL JUDGES   KERALA   CALCUTTA   BOMBAY  

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