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Karnataka HC Dismisses Plea to Stop Sanjay Dutt from Acting in 'KGF-2’ - (18 Aug 2020)

CRIMINAL

Karnataka High Court has dismissed a Petition seeking to restrain actor Sanjay Dutt from acting in the Kannada film KGF-2 as he has been convicted and sentenced in the Mumbai Bomb blast case.

Tags : KARNATAKA HIGH COURT   SANJAY DUTT  

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