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SC Issues Contempt Notice on Plea Alleging Non-Implementation of PwD Reservation Quota - (18 Aug 2020)

CONTEMPT OF COURT

Supreme Court has issued notices on a contempt Petition filed against non-implementation of its order providing for reservation in promotions to the Persons with Disabilities in all identified posts in Group A and Group B.

Tags : SUPREME COURT   NON-IMPLEMENTATION OF PWD RESERVATION QUOTA  

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