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Karnataka HC Issues Notice on Plea Seeking to Extend Education Loan Moratorium Scheme Benefit - (18 Aug 2020)

BANKING

Karnataka High Court has issued notice to the State/Central Government and Reserve Bank of India on a Public Interest Litigation seeking extension of the benefit of moratorium scheme on education loans to all categories of students in view of the COVID-19 pandemic.

Tags : KARNATAKA HIGH COURT   EDUCATION LOAN MORATORIUM SCHEME BENEFIT  

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