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NGT Imposes Rs. 286 Cr Fine on HPCL, BPCL, AEGIS & SEALORD - (18 Aug 2020)

ENVIRONMENT

National Green Tribunal has imposed a fine of Rs.286 Crore on four companies namely Hindustan Petroleum Corporation Limited, Bharat Petroleum Corporation Limited, Aegis logistics and Sealord Containers for contributing substantially to presence of pollutants or Volatile Organic Compounds (VOCs) in the air at Mumbai's Mahul and Ambapada villages.

Tags : NATIONAL GREEN TRIBUNAL   FINE ON HPCL   BPCL   AEGIS & SEALORD  

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