Supreme Court Issues Directions to Speed Up MACT Claims Amid Six-Year Average Pendency  ||  Supreme Court: Sex Selection Practices Continues Due to Preference For Male Children  ||  Supreme Court: Injury From a Fallen Tree is Not a Motor Accident for MACT Claims  ||  Madras HC: Recent Tamil Nadu Elections Reflect Voting Beyond Caste and Community Considerations  ||  Supreme Court: Children Should Not Undergo Psychological Tests in Custody Cases Unless Necessary  ||  Jharkhand HC: Lokayukta Cannot Delegate Core Adjudicatory Powers Even in Case Against Brother  ||  Ker HC: Complainant Can Invoke Presumptions After Proving Transaction, Cheque Execution Convincingly  ||  Supreme Court Cancels SARFAESI Auction Sale After 16 Years Due to a 5-Day Payment Delay  ||  Jhar HC Orders 2-Month Probe Deadline, DGP Monitoring to Overhaul Sexual Violence Response in State  ||  Delhi HC: Social Media Cannot Undermine Judiciary; Intermediaries Must Act Without Court Orders    

Delhi HC Directs Delhi University to Conduct Physical Exams by September 14 - (18 Aug 2020)

EDUCATION

Delhi High Court has directed the Delhi University to identify the number of students who are willing to take physical examinations and work out modalities for their stay and transportation. The Court has directed the University to conduct physical exams by 14th September, 2020.

Tags : DELHI HIGH COURT   DELHI UNIVERSITY   PHYSICAL EXAMINATION  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved