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Supreme Court Dismisses Plea Seeking Postponement of NEET/JEE 2020 - (17 Aug 2020)

EDUCATION

Supreme Court has dismissed a plea seeking the postponement of the National Eligibility cum Entrance Test (NEET) and Joint Entrance Examination (JEE), scheduled to be held in September, 2020.

Tags : SUPREME COURT   POSTPONEMENT OF NEET/JEE 2020  

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