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BCI Notifies Mediation with Conciliation as Compulsory Subject for LLB Courses - (17 Aug 2020)

EDUCATION

Bar Council of India has notified that "Mediation with Conciliation" shall be a compulsory subject to be taught with effect from the Academic Session 2020- 2021 in LL.B. degree courses.

Tags : BAR COUNCIL OF INDIA   MEDIATION AND CONCILIATION AS SUBJECTS  

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