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SC Dismisses Plea Seeking Filling of Vacated Seats of AIQ Medical NEET-PG on Merit - (17 Aug 2020)

EDUCATION

Supreme Court has dismissed a plea seeking directions to the Union to come forth and declare 3309 seats of All India Quota under Medical NEET-PG 2020 which have been vacated by candidates, as being lapsed on account of non-joining of selected/shortlisted candidates after the publication of final list and fill them up in order of merit as per the NEET-PG examination.

Tags : SUPREME COURT   VACATED SEATS OF AIQ MEDICAL NEET-PG  

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