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Delhi HC Issues Notice to Pro Vice-Chancellor on Grievance Redressal Committee - (14 Aug 2020)

EDUCATION

Delhi High Court has issued notice to the Delhi University's Pro Vice Chancellor Professor PC Joshi in an application claiming that the Delhi University has not taken any steps to operationalise Grievance Redressal Committee, violating the previous order of the Court.

Tags : DELHI HIGH COURT   GRIEVANCE REDRESSAL COMMITTEE  

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