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Delhi HC Directs School to Waive Off One Month's Tuition Fee of Petitioners - (14 Aug 2020)

EDUCATION

Delhi High Court has directed the Richmond Global School in Paschim Vihar, Delhi, to waive off one month's tuition fee of the Petitioners, who had been deprived from attending online classes.

Tags : DELHI HIGH COURT   TUITION FEES  

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