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SC Holds Prashant Bhushan Guilty of Contempt for Tweets Against Judiciary - (14 Aug 2020)

CONTEMPT OF COURT

Supreme Court has held Advocate Prashant Bhushan guilty of contempt of Court in the suo moto contempt case taken against him over two of his tweets about the Chief Justice of India and the Supreme Court.

Tags : SUPREME COURT   PRASHANT BHUSHAN  

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