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SC Stays Delhi HC Contempt Proceedings Against Centre for Failure to Publish Notification - (14 Aug 2020)

CONTEMPT OF COURT

Supreme Court has stayed the contempt of court proceedings initiated by Delhi High Court against Ministry of Environment, Forest & Climate Change (MoEFCC) for failing to publish draft Environmental Impact Assessment (EIA) notification, 2020 in multiple regional languages.

Tags : SUPREME COURT   CONTEMPT PROCEEDINGS AGAINST MINISTRY OF ENVIRONMENT   FOREST & CLIMATE CHANGE  

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