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Karnataka HC Asks VTU to Reconsider Possibility of Online Option for Special Exams - (14 Aug 2020)

EDUCATION

Karnataka High Court has directed the Visvesaraya Technological University (VTU) to reconsider the feasibility of holding online examination as an option in addition to offline examination for the students while attempting the examination at least in the special chance.

Tags : KARNATAKA HIGH COURT   ONLINE OPTION FOR SPECIAL EXAMS  

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