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SC Directs Allahabad HC to Dispose Of Dr Khafeel Khan's Plea Against His Detention - (13 Aug 2020)

CRIMINAL

Supreme Court has directed Allahabad High Court to expeditiously dispose of the habeas corpus plea filed by Dr. Kafeel Ahmad Khan who has been in detention at Mathura Jail since 29th January, 2020.

Tags : SUPREME COURT   DR. KHAFEEL KHAN  

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