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Delhi HC Directs Delhi Govt to Hold Negotiatons with Insurance Companies, Finalise Policy - (13 Aug 2020)

INSURANCE

Delhi High Court has directed the Delhi Government to hold negotiations with the top 3 nationalised insurance companies in India- New India Insurance, United India Insurance, and Oriental Insurance - and finalise the policy on providing group-medical claim to Advocates within 2 weeks.

Tags : DELHI HIGH COURT   POLICY ON GROUP MEDICAL CLAIM  

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