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Orissa HC Directs Doctors to Use Capital Letters for Writing Names of Drugs Prescribed - (13 Aug 2020)

LAW OF MEDICINE

Orissa High Court has recommended that doctors working in Government or private or other medical set-ups should write the name of prescribed drugs in "capital letters", to ensure that their prescriptions are "legible".

Tags : ORISSA HIGH COURT   WRITING NAMES OF DRUGA  

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