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Delhi HC Seeks Status Report from Govt. on Setting Up Special Cell for Honour Killing Victims - (13 Aug 2020)

CRIMINAL

Delhi High Court has directed the Principal Secretary (Home) of the Delhi Government to file a status report in a plea seeking strict compliance with the directions of the Supreme Court in the case of Shakti Vahini v. Union of India for setting up a Special Cell for the victims of honour killing.

Tags : DELHI HIGH COURT   SETTING UP SPECIAL CELL FOR HONOUR KILLING VICTIMS  

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