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NCLAT Sets Aside NCLT's Order for Acquisition of RICOH by Dharamshi- Jhunjhunwala Consortium - (13 Aug 2020)

COMPANY

National Company Law Appellate Tribunal (NCLAT) has allowed the appeal challenging an order passed by National Company Law Tribunal (NCLT), Mumbai which had approved the resolution plan submitted by a consortium of Kalpraj Dharamshi and Rekha Jhunjhunwala for acquisition of Ricoh India Limited.

Tags : NATIONAL COMPANY LAW APPELLATE TRIBUNAL   ACQUISITION OF RICOH BY DHARAMSHI- JHUNJHUNWALA CONSORTIUM  

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