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P & H HC Stays Haryana Govt. Notifications Including OBC Community in SC Category - (13 Aug 2020)

CIVIL

Punjab and Haryana High Court has stayed two notifications of the Government of Haryana including the OBC 'Gadaria' community as Scheduled Caste, noting that the State Government has no power under Article 341 of the Constitution of India, 1949 to specify any caste, race or tribe, or part or group.

Tags : PUNJAB AND HARYANA HIGH COURT   NOTIFICATIONS INCLUDING OBC COMMUNITY IN SC CATEGORY  

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