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BCI Extends Deadline to Furnish Details of Advocates Registered with District Bar Associations - (11 Aug 2020)

CIVIL

Bar Council of India has extended the deadline for submission of details of all practising Advocates registered with the concerned District and Taluka Bar Associations across the country, till 30th September, 2020.

Tags : BAR COUNCIL OF INDIA   DETAILS OF ADVOCATES REGISTERED WITH DISTRICT BAR ASSOCIATIONS  

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