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Supreme Court Asks Delhi Government on Pollution Levels in Identified Hotspots - (11 Aug 2020)

ENVIRONMENT

Supreme Court has asked the Delhi government to file a report on whether pollution levels at 13 identified hotspots in the national capital had reduced in the last five months after the Court directed the Government to take specific measures to deal with the problem.

Tags : SUPREME COURT   POLLUTION LEVELS IN IDENTIFIED HOTSPOTS  

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