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Centre Directs States/UTs to Give Advance Information to States/UTs Before Opening Dams - (11 Aug 2020)

ENVIRONMENT

Union Ministry of Water Resource has ordered that whenever a decision is taken by a State/Union Territory Government/Authority/Dam Authority to release water from the reservoirs/dams within its limits, an immediate intimation thereof has to be issued to the State/UT Government/Authorities/Dam Authorities which are adjacent to the said State/or are likely to be affected by the release of water.

Tags : UNION MINISTRY OF WATER RESOURCE   INTIMATION OF OPENING DAMS  

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