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Delhi HC Reserves Order over TRAI Regulation - (18 Jan 2016)

Delhi High Court has reserved its order on a writ petition challenging a new regulation of Telecom Regulatory Authority of India (TRAI), which provides for payment of Re.1 for each call drop subject to a cap of Rs.3 a day.

Tags : DELHI HIGH COURT   TELECOM REGULATORY AUTHORITY OF INDIA (  

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