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SC Seeks Discoms' Response over Plea Filed Against HC’s Order - (18 Jan 2016)

SC has sought reply from private power distribution companies (Tata Power, Delhi Distribution Ltd., BSES Rajdhani Power Ltd and BSES Yamuna Power Ltd ) on petitions filed by various bodies including Delhi Government challenging High Court order that these discoms cannot be audited by CAG.

Tags : SC   CAG  

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