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Extension of date for filing online applications for export quota of August 2020 for PPE medical coverall for Covid-19- (Ministry of Commerce and Industry) (06 Aug 2020)

MANU/DGFT/0123/2020

Commercial

1. Reference is invited to the Trade Notice No. 18/2020-21 dated 20.07.2020 in which it was mentioned that applications for medical coveralls for Covid-19 for August onwards filed from 1st to 3rd day of each month will be considered for the quota of that month.

2. Due to technical/server issues, the ECOM facility for online application on the DGFT website was not available from 7.00 PM on 02.08.2020 to 4.00 PM on 05.08.2020. In view of the unavailability of application filling facility during the timeline specified in the Trade Notice 18 dated 20.07.2020, the time for filing online applications for PPE medical coveralls for COVID-19 quota for the month of August, 2020 has been extended till 08.08.2020.

3. All other details specified in the Trade Notice No. 18 dated 20.07.2020 remains unchanged.

4. This issues with the approval of competent authority.

Tags : EXTENSION   DATE   EXPORT QUOTA  

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